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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(1)(iv) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(iv)The maximum and minimum rates of admission to the theatre in the Multiplex provided with the following items shall be of Rs. 95/- and Rs. 10/- respectively:-