Himachal Pradesh High Court
Bhubnoo And Ors. vs . Rajinder And Ors. on 4 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bhubnoo and ors. Vs. Rajinder and ors.
.
RSA No. 262 of 2014 04.08.2023 Present: Mr. Romesh Verma, Sr. Advocate with Mr. Surender Verma, Advocate, for the appellant.
Mr. J.R. Sharma, Advocate, for respondents No. 1 to 3. of Respondent No. 4 stated to be expired.
CMP No. 9745 of 2023 rt No reply is sought to be filed. For the reasons stated in the application, the same is allowed. The name of respondent No. 4 is ordered to be deleted from the array of the respondents.
Amended memo of parties be filed. Application stands disposed of.
RSA No. 262 of 2014.
List for hearing in due course.
( Satyen Vaidya ) Judge 4th August, 2023 (sushma) ::: Downloaded on - 04/08/2023 20:41:05 :::CIS