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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(f) in Punjab Military Transport Act, 1916

(f)prescribing forms for such registers, books, statistics accounts or receipts as the [Central Government] [Substituted for the words 'Local Government' by the Government of India (Adaptation of Indian Laws) Order, 1937.] may think necessary to be kept, made, compiled, or given and specifying the particulars to be entered therein.