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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(1) in The Bombay Shops and Establishments Act, 1948

(1)Every employee in a theatre or other place of public amusement or entertainment shall be given at least one day in a week as a holiday:Provided that nothing in this sub-section shall apply to an employee whose total period of employment in any week is less than six days.