Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 26B in The U.P. Zamindari Abolition and Land Reforms Act, 1950 26B. Application of the Act to evacuee property. - The provisions of this Act. in their application to evacuee property shall have effect subject to the modifications set out in Schedule 4.
