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State of Bihar - Section

Section 11 in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

11. Annual Report regarding the execution of works of Gram Panchayat Secretary.

- The Mukhiya shall send his/her comments about the performance of duties mentioned above by the Gram Panchayat Secretary to Block Development Officer/Executive Officer who shall enclose such remarks with the annual work evaluation of the said Gram Panchayat Secretary.