Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Meghalaya - Subsection Section 31(2)(xv) in The Meghalaya School Education Act, 1981 (xv)the regulation for admission into educational institutions of pupils for the academic course, private study and other special courses and the attendance thereat;