Section 15(3)(a) in The National Council For Teacher Education Act, 1993

[Cites 0, Cited by 19] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(a) in The National Council For Teacher Education Act, 1993

(a)if it is satisfied that such recognised institution has adequate financial resources, accommodation, library, qualified staff, laboratory, and that it fulfils such other conditions required for proper conduct of the new course or training in teacher education, as may be determined by regulations, pass an order granting permission, subject to such conditions as may be determined by regulation; or

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Union of India - Subsection

Section 15(3)(a) in The National Council For Teacher Education Act, 1993