Allahabad High Court
Pati Ram Verma And Another vs State Of U.P. on 9 June, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- BAIL No. - 2062 of 2014 Applicant :- Pati Ram Verma And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Ayodhya Prasad Mishra,Bhup Chandra Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Akhtar Husain Khan,J.
Counter affidavit was filed on behalf of the complainant is taken on record.
Heard learned counsel for the applicants and learned A.G.A.
Summon the complete case diary.
List on 4.7.2014 for hearing.
Order Date :- 9.6.2014 R.U.