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Allahabad High Court

Pati Ram Verma And Another vs State Of U.P. on 9 June, 2014





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 2062 of 2014
 

 
Applicant :- Pati Ram Verma And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ayodhya Prasad Mishra,Bhup Chandra Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.
 

Counter affidavit was filed on behalf of the complainant  is taken on record. 

 Heard learned counsel for the applicants and learned A.G.A.

Summon the complete case diary.

List on 4.7.2014 for hearing.

Order Date :- 9.6.2014 R.U.