Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 304] [Entire Act] State of Rajasthan - Subsection Section 304(1) in Rajasthan Land Revenue (Land Records) Rules, 1957 (1)At the end of the school session, a qualifying examination shall be held in each subject which shall be arranged and conducted by the Board of Revenue.
