Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 64 in The Oil Mines Regulations, 2017 64. Storage tank. - Every tank for the storage of petroleum in bulk shall be designed, constructed, operated and maintained in accordance with the Oil Industry Safety Directorate Standard, that is, OISDSTD- 118 or its revised version.
