Bombay High Court
Jagannath Ramu Mane And Ors vs Shree Ram Bharma Bandgar And Ors on 21 September, 2023
Author: Amit Borkar
Bench: Amit Borkar
25-wp-6340-2022.doc
SA Pathan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.6340 OF 2022
Jagannath Ramu Mane & Ors ... Petitioners
V/s.
Shree Ram Bharma Bandgar & Ors ... Respondents
SHABNOOR
AYUB
PATHAN
Digitally signed by
SHABNOOR AYUB
PATHAN
Date: 2023.09.21
17:51:55 +0530
Mr. Amit Sale, for petitioners
Mr. Samir Bansode h/f Mr. B. A. Lawate, for
respondents.
CORAM : AMIT BORKAR, J.
DATED : SEPTEMBER 21, 2023 P.C.:
1. Stand over to 9 October 2023.
2. Ad-interim relief granted earlier, if any, to continue till 9 October 2023.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 21/09/2023 ::: Downloaded on - 22/09/2023 07:54:39 :::