Section 37E(2) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
(2)[ Licences in Form P.S. II-A shall be granted and renewed by the District Excise Officer on a payment of Rs. 5,000/- as licence fee for a year or part thereof.] [Substituted by Notification (14) B 1 -95-98-CTV, dated 26-3-1999.]
