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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(4)(c) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

(c)Ministers in charge and secretaries of such other Departments of the State Government, as the State Government may specify.