Section 5(2)(i) in Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) (Amendment) Act, 1973

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(i)a banking company as defined in section 5 of the Banking Regulation Act, 1949 (Act No. ??? 1949);

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