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State of Rajasthan - Section

Section 82C in Rajasthan Factories Rules, 1951

82C. Over-time slips. — The period of over-time worked shall be entered in over-time slips in duplicate, a copy of which duly signed by the Manager or by a person duly authorised by him shall be given to the worker immediately after completion of the over-time work.

Rules prescribed under section 60