Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in Government Savings Promotion General Rules, 2018

(3)In case of transfer of an account from one Government Savings Bank to another, the Accounts Office where the account stands, on receipt of such request shall effect the transfer immediately, and forward the following original documents to the transferee Accounts Office namely:-
(i)Account Opening Form,
(ii)Specimen signatures of the depositors,
(iii)Particulars of nomination,
(iv)Identity documents,
(v)Updated Account Statement or Ledger,
(vi)Certified copy of Savings Certificate, in case of Savings Certificate,
(vii)Pay Order or Demand Draft in respect of the balance at the credit of the Account.