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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Sikkim - Subsection

Section 29(1) in Sikkim Shops and Commercial Establishments Act, 1983

(1)Every employee in a theatre or other place of public amusement or entertainment shall be given at least one day in a week as a holiday:Provided that nothing in this sub-section shall apply to an employee whose total period of employment in any week is less than six days.