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State of Bihar - Section
Section 6 in Bihar Enlistment of Contractors Rules, 1992
6. Registration Fee.
- The following registration fee (non-refundable) will have to be deposited by the Contractor through Treasury Challan desiring enlistment in a particular class.| Description of Class | Registration Fee (non-refundable) | |
| Class IS | ... | Rs. 15,000 |
| Class IA | ... | Rs. 10,000 |
| Class IB | ... | Rs. 5,000 |
| Class II | ... | Rs. 2,000 |
| Class III | ... | Rs. 1,000 |
| Class IV | ... | Rs. 500 |
| Class V | ... | Rs. 250 |