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State of Bihar - Section

Section 6 in Bihar Enlistment of Contractors Rules, 1992

6. Registration Fee.

- The following registration fee (non-refundable) will have to be deposited by the Contractor through Treasury Challan desiring enlistment in a particular class.
Description of Class   Registration Fee (non-refundable)
Class IS ... Rs. 15,000
Class IA ... Rs. 10,000
Class IB ... Rs. 5,000
Class II ... Rs. 2,000
Class III ... Rs. 1,000
Class IV ... Rs. 500
Class V ... Rs. 250