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Union of India - Section

Section 37 in Rules of Procedure and Conduct of Business in Lok Sabha

37. Limit of number of Starred questions.

(1)Not more than one question distinguished by [an] [Inserted by L.S. Bn. (II), dated 9.5.1989, para 2930.] asterisk by the same member and not more than twenty questions in all shall be placed on the list of questions for oral answer on any one day:Provided that when a question is postponed or transferred from one list of questions for oral answer to another, more than one question may stand in the name of one member and the total number of questions may exceed by such postponed or transferred question.
(2)[ Unless the Speaker otherwise directs, where a member has given more than one notice of questions distinguished by an asterisk for same day, the member's question for the list of questions for oral answer shall be selected in the order indicated by the member and if no such order is indicated, any of these questions shall be placed on the list of questions for oral answer in the order in which notices are received in point of time.] [Substituted by L.S. Bn. (II), dated 9.5.1989, para 2930.]