Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 25 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 25. The Finance Committee. (1)The Finance Committee shall be the principal financial body of the University to take care of the financial matters.(2)The constitution powers and functions of the Finance Committee shall the such, as may be prescribed.
