Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Jammu-Kashmir - Subsection Section 18(1) in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.) (1)the positive assertion, in a manner not warranted by the information of the person making it, of that which is not true, though he believes it to be true;
