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State of Bihar - Section

Section 682 in Civil Court Rules of the High Court of Judicature at Patna

682.

The balance found under the last rule together with the total of the list prepared under rule 684 (2) must equal the total balance of petty deposits on March 31st, and must be so verified-
(1)by each Court with the forward balance in the plus and minus memorandum;
(2)by the District Judge with the balances of the Subordinate Courts brought forward in the Register no. (A)-19.