Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] Union of India - Subsection Section 114(n) in Finance (No. 2) Act, 2014 (n)any other matter which by this Chapter is to be or may be prescribed.";(K)in section 95, after sub-section (1J), the following sub-section shall be inserted, namely:-
