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[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(4)(ii) in The Drugs and Cosmetics Rules, 1945

(ii)in a cash or credit memo book, serially numbered containing all the particulars specified in items (b) to (f) of sub-clause (i) above.