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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(a) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(a)post in his own office and in the office of the Municipality lists in Form V of all claims and objections received in time and of all corrections made by him of his own motions, and