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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in The Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015

(j)"Swavalamban subscriber" means a subscriber who is registered as such with the central record keeping agency under the National Pension System and where Government of India co-contribution is admissible;