Section 10(ii) in The Orissa Panchayat Samiti Budget Rules, 1969
(ii)The Budget so considered by the Standing Committee with modification, if any, shall be placed before the Panchayat Samiti. The Panchayat Samiti shall discuss and approve the Budget at a meeting specially convened for the purpose before the 3rd February. While considering the Budget Estimate the Samiti shall satisfy itself on the points mentioned in Rule 12.
