Delhi High Court - Orders
Director Of Income Tax vs Andhra Education Society on 28 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~98
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1032/2010
DIRECTOR OF INCOME TAX ..... Appellant
Through: Mr. Zoheb Hossain, Sr. Std. Counsel.
versus
ANDHRA EDUCATION SOCIETY ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.02.2019 List on 24th April, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 28, 2019 'pv'