Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Kishwar Ali on 22 November, 2018
Bench: Uday Umesh Lalit, R. Subhash Reddy
ITEM NO.6 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28129/2018
(Arising out of impugned final judgment and order dated 13-07-2018
in SPLAD No. 396/2018 passed by the High Court Of Judicature At
Allahabad)
STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
KISHWAR ALI Respondent(s)
(FOR ADMISSION and I.R. and IA No.150929/2018-EXEMPTION FROM FILING
O.T. and IA No.158438/2018-EXEMPTION FROM FILING O.T. and IA
No.158437/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS )
Date : 22-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Pradeep Misra, AOR
Mr. Sudeep Seth, Adv.
For Respondent(s) Mr. Tripurari Ray, Adv.
Mr. Balwant Singh Billowria, Adv.
Mr. Suresh Kumar Sharma, Adv.
Mr. Parveen Kumar, Adv.
Ms. Medhavi Kumar, Adv.
Ms. Shilpa Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending applications, if any, shall also stand disposed of.
Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.11.24 15:36:04 IST Reason:(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER