Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Maharashtra - Subsection Section 82(82) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005 82.2The FAC charge shall be applicable on the entire sale of the Distribution Licensee without any exemption to any consumer.
