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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(3)(iv) in University of Horticultural Sciences Act, 2009

(iv)that the infra-structures including the buildings in which the college is to be located are suitable and that provision shall be made in conformity with the statutes and regulations for the residence in the college or in lodgings approved by the college, for students not residing with their parents or guardians and for the supervision and welfare of students;