Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Odisha - Subsection Section 55(3) in The Orissa Port Trust Act, 1962 (3)The Government shall, as soon as may be after receipt of the report, cause a copy thereof to be laid before the Legislative Assembly.Chapter-VII Borrowing powers of the Board
