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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3)(a) in Orissa Universities Act, 1989

(a)cessation of the term of office of the Vice-Chancellor and Members of Authorities, Committees and other Bodies of the concerned University or Universities, as the case may be, who were holding office as such immediately prior to the appointed date;