Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(vii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (vii)"Bye-laws" means the Bye-laws made by Agriculture Produce Marketing Committee, under the provisions of this Act;
