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State of Assam - Section

Section 226 in Instructions Relating to Liquor

226. Free quarters for spirit warehouses peons.

- Peons of spirit warehouses in contract supply areas are entitled to free quarters or house allowances in lieu thereof in places where Government quarters have not been provided.Type plans. - Type plans have been sanctioned for-
(1)ganja golas;
(2)Excise spirit warehouses.
(4)Advances, local allowances and refunds