Supreme Court - Daily Orders
Dr. Subramanian Swamy vs The State Of Andhra Pradesh on 3 October, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NOS.302 & 301 COURT NO.3 SECTION PIL-W
(Part Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION(S)(CIVIL) NO(S). 622/2024
DR. SUBRAMANIAN SWAMY PETITIONER(S)
VERSUS
THE STATE OF ANDHRA PRADESH & ORS. RESPONDENT(S)
(FOR ADMISSION and IA No.222573/2024-PERMISSION TO APPEAR AND ARGUE
IN PERSON, IA No. 222573/2024 - PERMISSION TO APPEAR AND ARGUE IN
PERSON)
WITH
W.P.(C) No. 628/2024 (PIL-W)
(FOR ADMISSION)
W.P.(C) No. 630/2024 (PIL-W)
(FOR ADMISSION)
AND
W.P.(C) No. 645/2024 (X)
Date : 03-10-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
Counsel for parties
Mr. Tushar Mehta, Solicitor General
Mr. Kapil Sibal, Sr. Adv.
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Ms. Palak Bishnoi, Adv.
Mr. Rohit Kumar, Adv.
Mr. Govinda Choudhary, Adv.
Mr. Raghav Awasthi, Adv.
Mr. Mukesh Sharma, Adv.
Mr. Dinesh Sharma, Adv.
Mr. Akash, Adv.
Signature Not Verified
Mr. Abhinava Kumar Garg, Adv.
Digitally signed by
Narendra Prasad
Date: 2024.10.03
Dr. Nitin Kumar Sharma, Adv.
17:11:35 IST
Reason: Mr. Ashish Pandey, AOR
1
Ms. Sonia Mathur, Sr. Adv.
Mr. Satayam Singh, Adv.
Mr. Nikhil Beniwal, AOR
Mr. Rajeev Ranjan, Adv.
Mr. Sanjeev Gupta, Adv.
Mr. Shivam Singh, Adv.
Mr. Rishikesh Kumar, Adv.
Mr. Dipanshu Krishan, Adv.
Mr. Rishi Singh, Adv.
Ms. Ronika Tater, Adv.
Ms. Tusharika Sharma, Adv.
Ms. Sanchita Beniwal, Adv.
Mr. Alok Kumar, Adv.
Mr. Gunjan Singh, Adv.
Mr. Rajshekhar Rao,Sr.Adv.
Mr. Ajay Sabharwal,Adv.
Ms. Sonali Jain,Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Mr. Siddharth Agarwal, Sr. Adv.
Mr. D. Srinivas, A.G.
Mr. Guntur Pramod Kumar AOR
Mr. Dhruv Yadav, Adv.
Ms. Prerna Singh, Adv.
Mr. Samarth Luthra, Adv.
Mr. Keshav Singh, Adv.
Mr. Anmol Kheta, Adv.
Ms. Rajni Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 04.10.2024 as first item.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER 2