Section 26 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962
26. Official resolution.
- All resolutions received from any of the committees appointed under Section 64 or Section 65 and placed before the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] and all other resolutions relating to the Administration of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] sponsored by the Adhyaksha shall be classed as official resolutions.
