Bombay High Court
Pb Ventures Llp vs Oravel Stays Private Limited on 27 June, 2019
Before: Mahendra W. Chandwani
Prothonotary & Senior Master.
Date: 27th June, 2019
CALLED OUT FOR REJECTION :
18. NMSL/3038/2018 ) None present.
ARBP/1369/2018 )
) P.C.: The Applicant and/or his/her Advocate to
20. NMSL/3259/2018 ) remove office objections on the Application and to get
SL/1806/2018 ) the same numbered and/or registered on or before
) 18.07.2019, failing Application to stand rejected under
23. NMCDL/2816/2018 ) the provisions of O.S. Rule 986 for non-compliance of
COMS/324/2015 ) office objections.
)
25. NMCDL/2867/2018 )
COMS/324/2015 )
)
26. NMCDL/2889/2018 )
COMSL/1475/2018 )
)
27. NMCDL/2900/2018 )
)
)
29. NMCDL/3034/2018 )
CARBP/1372/2018 )
ARB NO. 8/2017 )
)
30. NMCDL/3041/2018 )
CARBP/1370/2018 )
)
31. NMCDL/3203/2018 )
COMS/258/2018 )
)
32. NMCDL/3210/2018 )
CARBP/689/2018 )
)
33. NMCDL/3212/2018 )
RPCDL/17/2018 )
NMCD/2112/2018 )
COMS/1272/2018 )
)
34. NMCDL/3237/2018 )
27/06/2019Prothonotary and Senior Master ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 22:56:54 :::