Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 3 in Gujarat Government Rules of Business, 1990 3. The General Clauses Act, 1897 applies for the interpretation of these rules and of the instructions issued under rule 15 thereof as it applies for the interpretation of a Central Act
