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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(iv) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(iv)Where an electrical plant or electrical fine has been constructed by the licensee in order to extend power supply to an open access customer, the licensee may seek to recover such expenditure as may be determined by the Commission under Section 46 of the Act.