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Himachal Pradesh High Court

Anu Sharma vs . State Of H.P. on 22 March, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Anu Sharma vs. State of H.P. Cr. Revision No. 168 of 2012 .

22.03.2023 Present: None for the petitioner.

Mr. Pushpinder Jaswal, Mr. Jitender Sharma, Mr. Tejasvi Sharma, Addl.A.Gs. with Mr. Gautam Sood, Dy.A.G for the respondent. Bailable warrants issued in terms of order dated 13.03.2023, have been received back un-executed with the report that the petitioner is not residing at the given the address for more than 12 years.

In view of the above, let NBWs be issued against the petitioner returnable for 08.05.2023.






                                                             ( Sandeep Sharma )
               March 22, 2023                                      Judge





               (hemlata/priti)





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