Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 1 in Himachal Pradesh Prevention of Beggary Act, 1979

1. Short title, extent and commencement.

(1)This Act may be called the Himachal Pradesh Prevention of Beggary Act, 1979.
(2)It shall extend to the whole of Himachal Pradesh.
(3)It shall come into force at once.