Supreme Court - Daily Orders
Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 20 November, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1
ITEM NO.57 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17279-
17280/2023
(Arising out of impugned final judgment and order dated 30-11-2022
in AFO No. 755/2022 30-11-2022 in AFO No. 615/2022 passed by the
High Court Of Judicature At Bombay At Goa)
COMMUNIDADE OF CALAPOR Petitioner(s)
VERSUS
VINAYAK @ SHASHANK MAHATME & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.129304/2023-CONDONATION OF DELAY
IN FILING and IA No.129305/2023-EXEMPTION FROM FILING O.T. and IA
No.129307/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 20-11-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Udayan Verma, Adv.
Mr. Parikshit Sawant, Adv.
Ms. Mehaak Jaggi, AOR
For Respondent(s) Mr. Vivek Tankha, Sr. Adv.
Mr. Divyakant Lahoty, Adv.
Mr. Salvador Santosh Rebello, AOR
Mr. Inder Dev Singh, Adv.
Mr. Shivan Surendra, Adv.
Mr. Anirudh Sardessai, Adv.
Mr. Siddhant Gupta, Adv.
Mr. Raghav Sharma, Adv.
Ms. Shivangi Singhal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Office Report dated 10.11.2023 indicates that service on legal Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.11.22 14:11:49 IST Reason: heir No. 13.1/14.1 is not complete.
2Learned counsel for the petitioner seeks time to move an appropriate application for deletion of the name of unserved respondent(s).
List for orders on the application on 28.11.2023.
A copy of this petition be also served on the standing counsel for the State of Goa.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER