Section 5(1)(i) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(i)the municipality shall publish the aforesaid informations and also the list of nominated members of Town Vending Committee on its website.

Legal Document View