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Union of India - Section

Section 1 in The Prevention Of Cruelty To Animals (Establishment And Regulation Of Societies For Prevention Of Cruelty To Animals) Rules, 2001

1. Short title and commencement .-(1) These rules may be called The Prevention of Cruelty to Animals (Establishment and Regulation of Societies for Prevention of Cruelty to Animals) Rules, 2001.

(2)They shall come into force on the date of their publication in the Official Gazette.