Supreme Court - Daily Orders
Radhey Shyam vs Raj Kumar Garg . on 19 September, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.15 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21871/2014
(Arising out of impugned final judgment and order dated 07/02/2014
in RP No. 3916/2013 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
RADHEY SHYAM Petitioner(s)
VERSUS
RAJ KUMAR GARG & ORS. Respondent(s)
(with interim relief and office report)
Date : 19/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr. Yadav Narender Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(SUMAN WADHWA) (INDU BALA KAPUR)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2014.09.20
12:55:20 IST
Reason: