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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(4)(a) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(a)the erection of a building or a structure which was in existence on the date on which the restriction under Section 15 (1) came into force, unless such re-erection involves any material alteration to the outside appearance of the building of structure.