Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 7 in Jammu and Kashmir Cattle Trespass Act, 1977 7. To take charge of and feed cattle. - The pound keeper shall take charge of, feed and water the cattle until they are disposed of as here in after directed.
