Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Uttar Pradesh - Subsection Section 80(b) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 (b)eliminating or reducing the risks of personal injury to any person, or damage to property of any person or interference with use of such property;
